Citation : 2021 Latest Caselaw 3274 Raj/2
Judgement Date : 28 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
10674/2021
Rakesh Urf Parsa Urf Parshya S/o Shree Geegaram
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Omveer Singh Saini For Respondent(s) : Mr. Riyasat Ali, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
28/07/2021
List after one week.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /21
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