Rajasthan Rajya Vidyut Utpadan ... vs Bajrang Lal Saini S/O Shri Jhandu ...
2021 Latest Caselaw 3265 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 427/2021

                                    Rajasthan Rajya Vidyut Utpadan Nigam Limited
                                                                                                       ----Appellant
                                                                        Versus
                                    Bajrang Lal Saini S/o Shri Jhandu Ram Saini
                                                                                                     ----Respondent

For Appellant(s) : Mr. Virendra Lodha Sr. Adv. through V.C.

For Respondent(s) : Mr. Vikas Jakhar

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA

Order

28/07/2021

Heard learned counsel for the respective parties.

Pursuant to the direction issued by this Court dated

13.07.2021, the appellant has filed an additional affidavit dated

16.07.2021.

Perused the same.

We direct interim stay of the impugned judgment dated

02.02.2021 passed by Hon'ble Single Judge of this Court.

The private respondents are at liberty to file further

documents along with reply in order to substantiate their position.

List on 15.09.2021.

(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ

N.Gandhi/JKP-2

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