Raju @ Bhura S/O Phoolsingh Tanwar vs State Of Rajasthan
2021 Latest Caselaw 3247 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

      S.B. Criminal Miscellaneous Bail Application No.
                              11284/2021

 Raju @ Bhura S/o Phoolsingh Tanwar and Ors.
                                                                 ----Petitioners
                                   Versus
State Of Rajasthan, Through Pp
                                                                ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 11285/2021 Omprakash @ Fadaya S/o Mathuralal Mehar

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent S.B. Criminal Miscellaneous Bail Application No. 12005/2021 Ramprasad S/o Bhawana Tanwar

----Petitioner Versus The State Of Rajasthan, Through Pp

----Respondent S.B. Criminal Miscellaneous Bail Application No. 12006/2021 Bankat S/o Gordhan Tanwar and Ors.

----Petitioners Versus The State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Rohit Khandelwal present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

(2 of 2) [CRLMB-11284/2021]

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2021

Call for the case diary.

List these matters after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /54-57

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