Sangram Singh S/O Ramnath vs The State Of Rajasthan
2021 Latest Caselaw 3128 Raj/2

Citation : 2021 Latest Caselaw 3128 Raj/2
Judgement Date : 23 July, 2021

Rajasthan High Court

Sangram Singh S/O Ramnath vs The State Of Rajasthan on 23 July, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10348/2021

                                   Sangram Singh S/o Ramnath
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 10615/2021 Maansingh S/o Ramprasad

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Dr. Mahesh Sharma through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

List these matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /37-38

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