Deshraj S/O Madho Lal vs State Of Rajasthan
2021 Latest Caselaw 3126 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             11495/2021

                                   Deshraj S/o Madho Lal
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Teeka Ram Meena present in the Court For Complainant(s) : Mr. Dushyant Singh Naruka present in the Court For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

Call for the case diary.

List this matter after three weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /33

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