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Ravindra Shekhawat S/O Shri Ratan ... vs State Of Rajasthan
2021 Latest Caselaw 3119 Raj/2

Citation : 2021 Latest Caselaw 3119 Raj/2
Judgement Date : 23 July, 2021

Rajasthan High Court
Ravindra Shekhawat S/O Shri Ratan ... vs State Of Rajasthan on 23 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10409/2021

                                    Ravindra Shekhawat S/o Shri Ratan Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Deepak Chauhan For Complainant(s) : Mr. Ajay Kumar Jain, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/07/2021

List this matter on 30.07.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /41

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