Citation : 2021 Latest Caselaw 3118 Raj/2
Judgement Date : 23 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
10396/2021
Akhlesh Meena S/o Birju Meena
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Rajneesh Gupta present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
23/07/2021
Time is sought on behalf of the counsel for the petitioner.
List this matter after one week.
(PANKAJ BHANDARI),J
ARTI SHARMA /40
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