Hosiyar Singh S/O Milap Singh B/C ... vs State Of Rajasthan
2021 Latest Caselaw 3113 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Criminal Appeal No. 274/2019

                                    Hosiyar Singh S/o Milap Singh
                                                                                                            ----Appellant
                                                                          Versus
                                    State Of Rajasthan
                                                                                                          ----Respondent

For Appellant(s) : Mr. Manjeet Kumar, Advocate Through V.C.

For Respondent(s) : Mr. N.S. Gurjar, Public Prosecutor

HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Order

23/07/2021

It is informed by learned Public Prosecutor that state

has not filed any appeal against the judgment of acquittal dated

24.05.2019 passed by the trial Court.

Learned counsel for the petitioner seeks time to argue

the matter.

List after four weeks, as prayed.

(CHANDRA KUMAR SONGARA),J (PRAKASH GUPTA),J

Mohit/Aks/-19

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