Narsi @ Narayan Singh S/O Mishri ... vs State Of Rajasthan
2021 Latest Caselaw 3079 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10244/2021

                                    Narsi @ Narayan Singh S/o Mishri Lal,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Mukesh Kumar Goyal For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/07/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /27

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