Jitendra Son Of Nandaram vs State Of Rajasthan
2021 Latest Caselaw 3074 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            11191/2021

                                   Jitendra Son Of Nandaram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jitendra Singh for Mr. Ripu Daman Singh Naruka present in the Court For Complainant(s) : Mr. Vijay Poonia Present in the Court For State : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/07/2021

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /61

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