Nepal Singh S/O Shri Moti Lal vs State Of Rajasthan
2021 Latest Caselaw 3041 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             8035/2021

                                   Nepal Singh S/o Shri Moti Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sanjay Khedar through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/07/2021

List this matter on 23.07.2021 alongwith S.B. Criminal Misc.

Bail Cancellation Application No.28/2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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