Indra Singh Rao S/O Shri Sawant ... vs State Of Rajasthan
2021 Latest Caselaw 3039 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             6527/2021

                                   Indra Singh Rao S/o Shri Sawant Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Swadeep Singh Hora present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/07/2021

Learned Public Prosecutor seeks adjournment.

List this matter on 30.07.2021.

No further adjournment will be given and the reply, if any, be

filed in the intervening period.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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