Kailash Chand Bohra S/O Sohan ... vs State Of Rajasthan
2021 Latest Caselaw 2971 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Application No. 176/2021

                                    Kailash Chand Bohra S/o Sohan Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Vibhuti Bhushan Sharma, AAG, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/07/2021

It is stated by Mr. Vibhuti Bhushan Sharma, AAG that he has

just received the copy of the application.

List on 23.07.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /146

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