Sonu Alias Krishan Kumar S/O Madan ... vs State Of Rajasthan
2021 Latest Caselaw 2941 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             11006/2021

                                    Sonu Alias Krishan Kumar S/o Madan Lal
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Chandra Shekhar For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/07/2021

List in the next week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /101

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