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Lalchand S/O Mawasi vs State Of Rajasthan
2021 Latest Caselaw 2939 Raj/2

Citation : 2021 Latest Caselaw 2939 Raj/2
Judgement Date : 14 July, 2021

Rajasthan High Court
Lalchand S/O Mawasi vs State Of Rajasthan on 14 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10991/2021

                                    Lalchand S/o Mawasi
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal, through VC For Complainant(s) : Mr. Hemendra Goyal, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/07/2021

Call for the Investigating Officer.

List this matter on 26.07.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /93

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