Afsar Ali Son Of Basruddin vs State Of Rajasthan
2021 Latest Caselaw 2916 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                                9931/2021

Afsar Ali Son Of Basruddin, Aged About 46 Years, Resident Of
Phalsavata, Police Station, Malarna Dungar,                      District Sawai
Madhopur (Rajasthan) (Presently Confined In Jail At Sawai
Madhopur)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through P.p.
                                                                 ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

14/07/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.231/2020 was registered at Police Station Batoda,

District Sawai Madhopur (Raj.) for offence under Sections 147,

148, 149, 341, 332, 353, 336, 379 & 307 I.P.C.

3. It is contended by counsel for the petitioner that petitioner is

not named in the FIR. None of the injuries sustained by the

injured is dangerous to life.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

(2 of 2) [CRLMB-9931/2021]

petitioner, I deem it proper to allow the bail application.

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /31

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