Smt. Sushila Devi W/O Shri Narain ... vs Shri Pawan Kumar Goyal Additional ...
2021 Latest Caselaw 2856 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                D.B. Civil Contempt Petition No. 2007/2018

                                   Smt. Sushila Devi W/o Shri Narain Sain
                                                                                                     ----Petitioner
                                                                      Versus
                                   Shri Pawan Kumar Goyal Additional Chief Secretary U.d.h.
                                   Department
                                                                                                   ----Respondent

For Petitioner(s) : Mr.Himanshu Jain For Respondent(s) : Mr.Amit Kumar & Mr.Yashodhar Pandey for Mr.Anil Mehta

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/07/2021

Learned counsel for the respondent/s seeks time to clarify as

to the rate applicable for regularization of the land under the

relevant rules as on the date of filing of the suit by the petitioner

herein.

List the matter after one week as prayed.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J

SANDEEP RAWAT /56

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