Ravi Narchal S/O Late Tr Narchal vs State Of Rajasthan
2021 Latest Caselaw 2853 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Civil Contempt Petition No. 603/2020

                                    Ravi Narchal S/o Late Tr Narchal
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/07/2021

None present even in second round.

List the matter in next week.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J

sandeep/anand-6

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