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Suresh S/O Shri Ramdayal vs State Of Rajasthan
2021 Latest Caselaw 2852 Raj/2

Citation : 2021 Latest Caselaw 2852 Raj/2
Judgement Date : 12 July, 2021

Rajasthan High Court
Suresh S/O Shri Ramdayal vs State Of Rajasthan on 12 July, 2021
Bench: Sangeet Lodha, Mahendar Kumar Goyal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Criminal Writ Petition No. 201/2021

                                   Suresh S/o Shri Ramdayal
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr.Anshuman Saxena For Respondent(s) : Mr.N.S.Gurjar, PP

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/07/2021

List the matter in the next week as prayed.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J

SANDEEP RAWAT /57

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