Sonu Kumar S/O Shri Shyam Narayan vs State Of Rajasthan
2021 Latest Caselaw 2845 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8482/2021

                                   Sonu Kumar S/o Shri Shyam Narayan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jai Kishan Yogi present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

List this matter on 14.07.2021 alongwith connected matters.

(PANKAJ BHANDARI),J

ARTI SHARMA /128

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