Ganesh Ram S/O Chhotu Ram vs State Of Rajasthan
2021 Latest Caselaw 2834 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10701/2021

                                    Ganesh Ram S/o Chhotu Ram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through The Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ashvin Garg, through VC For Respondent(s) : Mr. Mangal Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/07/2021

Call for the Investigating Officer.

List this matter on 22.07.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /49

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