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Pinkey D/O Laxman Singh vs State Of Rajasthan
2021 Latest Caselaw 2797 Raj/2

Citation : 2021 Latest Caselaw 2797 Raj/2
Judgement Date : 9 July, 2021

Rajasthan High Court
Pinkey D/O Laxman Singh vs State Of Rajasthan on 9 July, 2021
Bench: Narendra Singh Dhaddha
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous (Petition) No. 2845/2021

                                   Pinkey D/o Laxman Singh & Anr.
                                                                                                     ----Petitioners
                                                                      Versus
                                   State Of Rajasthan & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Sunil Kumar Saini For Respondent(s) : Mr. F. R. Meena, PP.

Mr. Kunwar Ashok Veer Singh Nirwan, for respondent Nos.5 to 7.

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Judgment / Order

09/07/2021

List the matter on 16.07.2021, as prayed.

Till then, interim order to continue.

(NARENDRA SINGH DHADDHA),J

Seema/112

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