Priya Seth @ Neha Seth D/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2793 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             5612/2021

                                   Priya Seth @ Neha Seth D/o Shri Ashok Seth Punjabi
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Tekchand Swami present in the Court For Respondent(s) : Mr. Nikhil Simlot for Mr. R B Mathur through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/07/2021

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /5

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