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Vijay Kumar @ Khanda S/O Ramjilal vs State Of Rajasthan
2021 Latest Caselaw 2783 Raj/2

Citation : 2021 Latest Caselaw 2783 Raj/2
Judgement Date : 9 July, 2021

Rajasthan High Court
Vijay Kumar @ Khanda S/O Ramjilal vs State Of Rajasthan on 9 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10710/2021

                                   Vijay Kumar @ Khanda S/o Ramjilal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. C M Verma present in the Court For Respondent(s) : Mr. Kailash Chand Sharma present in the Court For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/07/2021

Call for the case diary and criminal antecedents of the

accused.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /55

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