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Sahil Hussain Ansari S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2745 Raj/2

Citation : 2021 Latest Caselaw 2745 Raj/2
Judgement Date : 8 July, 2021

Rajasthan High Court
Sahil Hussain Ansari S/O Shri ... vs State Of Rajasthan on 8 July, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                    8234/2021
                                    Sahil Hussain Ansari S/o Shri Shakeel Hussain Ansari, Aged
                                    About 19 Years, R/o Vill. Pota Nagar Dist. Aeta U.p. Presently
                                    Tenant At House No. D-82 Shanti Nagar Hasanpura Jaipur Ps
                                    Sadar Jaipur (West) Jaipur (At Present Accused Petitioner
                                    Confined In Central Jail Jaipur)
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Its Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Mukesh Mehra For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/07/2021

Counsel for the petitioner does not want to press the second

bail application as petitioner has already filed another bail

application.

Accordingly, the second bail application is dismissed as not

maintainable.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /5

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