Anil Chaukdiwal S/O Satyanarayan ... vs Union Of India
2021 Latest Caselaw 2741 Raj/2

Citation : 2021 Latest Caselaw 2741 Raj/2
Judgement Date : 8 July, 2021

Rajasthan High Court

Anil Chaukdiwal S/O Satyanarayan ... vs Union Of India on 8 July, 2021

Bench: Pankaj Bhandari

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous 5th Bail Application No. 4216/2021

                                    Anil Chaukdiwal S/o Satyanarayan Chaukdiwal
                                                                                                         ----Petitioner
                                                                          Versus
                                    Union Of India
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous 2nd Bail Application No. 4436/2021 Bhagwan Sain Son Of Shri Radheyshyam Sain

----Petitioner Versus Union Of India

----Respondent S.B. Criminal Miscellaneous 4th Bail Application No. 4804/2021 Deepak Chaukdiwal S/o Satyanarayan Chaukdiwal

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Ravi Kant Sharma, through VC For UOI : Mr. Kinshuk Jain

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/07/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1-3