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Shersingh @ Raju Bhat S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2652 Raj/2

Citation : 2021 Latest Caselaw 2652 Raj/2
Judgement Date : 6 July, 2021

Rajasthan High Court
Shersingh @ Raju Bhat S/O Shri ... vs State Of Rajasthan on 6 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     9924/2021

                                    Shersingh @ Raju Bhat S/o Shri Rangad @ Pappu
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anoop Agarwal, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2021

Counsel for the petitioner is directed to file the copy of the

charge-sheet.

List in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /33

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