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Manish Meena Son Of Shri Manoj ... vs State Of Rajasthan
2021 Latest Caselaw 2610 Raj/2

Citation : 2021 Latest Caselaw 2610 Raj/2
Judgement Date : 5 July, 2021

Rajasthan High Court
Manish Meena Son Of Shri Manoj ... vs State Of Rajasthan on 5 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9803/2021

                                    Manish Meena Son Of Shri Manoj Kumar Meena,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/07/2021

No one has put in appearance on behalf of the petitioner.

List in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /34

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