Arvind Singh vs State
2021 Latest Caselaw 11921 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 13697/2020

Arvind Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Ms. Priyanka Borana for Mr. Dhirendra Singh For Respondent(s) : Mr. Javed Gauri, PP For Complainant(s) : Mr. Ashok Kumar for Mr. Vineet Jain

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

29/07/2021

As per the report of Mediation Centre, Rajasthan High Court,

Jodhpur, the mediation has been failed.

Learned counsel for the petitioner seeks adjournment on

account of non-availability of arguing counsel.

List after two weeks. Till then, interim order shall continue.

(RAMESHWAR VYAS),J

20-T.Singh/-

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