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Satyanarayan vs State
2021 Latest Caselaw 11914 Raj

Citation : 2021 Latest Caselaw 11914 Raj
Judgement Date : 29 July, 2021

Rajasthan High Court - Jodhpur
Satyanarayan vs State on 29 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9185/2021 Satyanarayan S/o Sh. Prahlad Nayak, Aged About 37 Years, Mundoli, P.s. Arai, Dist. Ajmer, At Present Nayako Ka Mohalla, Ambapura, P.s. Malpura, Dist. Tok, Rajasthan. (At Present Lodged In District Jail, Chittorgarh).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ram Singh Rawal For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Learned counsel does not press the bail application at this

stage.

In view of above, the bail application is dismissed as not

pressed, at this stage.

(SANJEEV PRAKASH SHARMA),J

13/-saurabh

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