Chander Prakash Khetani vs Laxman Khetani
2021 Latest Caselaw 11907 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9013/2021

Chander Prakash Khetani

----Petitioner Versus Laxman Khetani

----Respondent

For Petitioner(s) : Mr. Mahesh Khyani For Respondent(s) : Mr. Shankar Lal Sinwaria

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Learned counsel Mr. Shankar Lal Sinwaria is appearing on

behalf of respondent No.4 and he seeks some time to file reply to

the writ petition. Time prayed for is granted.

List on 11.08.2021.

(VIJAY BISHNOI),J

Surabhii/59-

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