Dr. Kumar Rajiv vs The State Of Rajasthan
2021 Latest Caselaw 11905 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9023/2021

Dr. Kumar Rajiv

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RS Saluja (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Issue notice. Issue notice of stay petition as well, returnable

on 12.08.2021 and be given 'dasti' to learned counsel for the

petitioners.

(VIJAY BISHNOI),J

Surabhii/60-

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