Chatra @ Chatarbhuj vs State
2021 Latest Caselaw 11894 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 626/2021

Chatra @ Chatarbhuj

----Appellant Versus State

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 488/2021 Panna Das

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr S.S. Shaktawat For Respondent(s) : Mr S.K. Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Issue notices.

List again on 06.08.2021.

(SANJEEV PRAKASH SHARMA),J

114-MMA/-

Powered by TCPDF (www.tcpdf.org)