Monu @ Sjher Khan vs Police-State
2021 Latest Caselaw 11891 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9806/2021

Monu @ Sjher Khan

----Petitioner Versus Police-State

----Respondent

For Petitioner(s) : Mr Bharat Shrimali For Respondent(s) : Ms Anita,Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

29/07/2021

Call for the case diary.

List again on 09.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

67-MMA/-

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