Shiv Pratap vs State Of Rajasthan
2021 Latest Caselaw 11789 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9346/2021

Shiv Pratap & Ors.

----Petitioners Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Rajesh Joshi, Sr. Advocate with Ms. Kamini Joshi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/07/2021

Issue notice. Issue notice of stay application as well,

returnable on 12th August, 2021 and be given 'dasti' to

learned counsel for the petitioners for service.

(VIJAY BISHNOI),J

35-msrathore/-

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