Smt. Kelan Bai vs Jagdish
2021 Latest Caselaw 11780 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12395/2019

Smt. Kelan Bai & Ors.

----Petitioners Versus Jagdish & Anr.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Ashwini Kumar Babel
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/07/2021

Application (01/21) has been preferred on behalf of the petitioners seeking extension of interim order in view of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Pvt. Ltd. Vs. Central Bureau of Investigation, reported in (2018) 16 SCC 299.

For the reasons indicated in the aforesaid application, the same is allowed. The interim order dated 27.8.2019 granted by this Court is extended till further orders.

(VIJAY BISHNOI),J

105-msrathore/-

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