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Deepesh Suthar vs State
2021 Latest Caselaw 11775 Raj

Citation : 2021 Latest Caselaw 11775 Raj
Judgement Date : 28 July, 2021

Rajasthan High Court - Jodhpur
Deepesh Suthar vs State on 28 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8943/2021

Deepesh Suthar S/o Shri Ashok Suthar, Aged About 23 Years, R/ o Narlai Kumharon Ka Baas, Ps Desuri, District Pali. (Presently Lodged At Sub Jail Sojat)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr Suresh Kumbhat For Respondent(s) : Mr Mukhtiyar Khan, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage.

The bail application is dismissed, with liberty to file afresh

after the filing of challan.

(SANJEEV PRAKASH SHARMA),J

74-MMA/-

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