Dharma Ram vs State Of Rajasthan
2021 Latest Caselaw 11773 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9553/2021

Dharma Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr K.L. Chouhan For Respondent(s) : Mr Mukesh Trivedi, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

Call for the case diary.

List again on 09.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

69-MMA/-

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