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Naresh @ Nenaram vs State Of Rajasthan
2021 Latest Caselaw 11764 Raj

Citation : 2021 Latest Caselaw 11764 Raj
Judgement Date : 28 July, 2021

Rajasthan High Court - Jodhpur
Naresh @ Nenaram vs State Of Rajasthan on 28 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Misc. Interim Bail Application No. 8481/2021

1. Naresh @ Nenaram S/o Ganesharam, Aged About 35

Years, Raaidhanu, Tehsil And District Nagaur. (Presently

Lodged At District Jail, Nagaur).

2. Munaram @ Muniya S/o Ganesharam, Aged About 36

Years, Raaidhanu, Tehsil And District Nagaur. (Presently

Lodged At District Jail, Nagaur).

----Petitioners

Versus

State Of Rajasthan, Through PP

----Respondent

CONNECTED WITH

S.B. Criminal Misc. Interim Bail Application No. 8482/2021

Naresh @ Nenaram S/o Ganesharam, Aged About 35

Years, Raaidhanu, Tehsil And District Nagaur. (Presently

Lodged At District Jail, Nagaur).

-----Petitioner

Versus

State of Rajasthan, Through PP

-----Respondent

(2 of 3)

For Petitioner(s) : Mr. Pankaj Gupta For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/07/2021

These interim bail applications have been preferred

on behalf of petitioners - Naresh @ Nenaram S/o

Ganesharam and Munaram @ Muniya S/o

Ganesharam with a prayer for releasing them on interim

bail for a period of thirty days on account of death of

their father.

Learned Public Prosecutor has submitted a factual

report prepared by the SHO, Police Station Shree Balalji,

Distt. Nagaur verifying the factum of death of petitioners'

father on 9.6.2021.

Having regard to the overall facts and circumstances

of the case, these interim bail applications are allowed

and it is directed that petitioners - Naresh @ Nenaram

S/o Ganesharam and Munaram @ Muniya S/o

Ganesharam shall be released on interim bail for a

period of fifteen days from 29.7.2021 provided each of

them executes a personal bond of Rs.50,000/- with

(3 of 3)

two sound and solvent sureties of Rs.25,000/- each

to the satisfaction of the Superintendent/Deputy

Superintendent, Central/District Jail, Nagaur.

In any case, Naresh @ Nenaram S/o

Ganesharam and Munaram @ Muniya S/o

Ganesharam shall surrender themselves before the

concerned jail authorities on 13.8.2021 at 10.00 AM

positively.

(VIJAY BISHNOI),J

ms rathore

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