Sumitra vs State
2021 Latest Caselaw 11693 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8910/2021

Sumitra

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ashok Kumar Bishnoi For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

27/07/2021

Learned Public Prosecutor is directed to procure the case

diary.

List this case again on 05.08.2021.

(SANJEEV PRAKASH SHARMA),J

6-1/-saurabh

Powered by TCPDF (www.tcpdf.org)