Sukhvinder @ Kala vs State Of Rajasthan
2021 Latest Caselaw 11471 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9155/2021

Sukhvinder @ Kala S/o Sh. Mani Ram, Aged 19 Years, R/o Chak H.M.H. Rohi Jhambar, Police Station Hanumangarh Town, District Hanumangarh.

(At Present Lodged In District Jail, Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Sunil Vishnoi For Respondent(s) : Mr. Mukhtiar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

Learned counsel for the petitioner does not want to press the

present bail application.

This bail application is accordingly dismissed as not pressed

at this stage with liberty to file fresh bail application after filing of

charge-sheet.

(SANJEEV PRAKASH SHARMA),J 30-amit/-

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