Suraj vs State Of Rajasthan
2021 Latest Caselaw 11462 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7664/2021

Suraj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/07/2021

(MANOJ KUMAR GARG),J

108-priyal/-

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