Raman Kumar vs The State Of Rajasthan
2021 Latest Caselaw 11460 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2239/2021

Raman Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. HS Sandhu For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

List this matter after four weeks.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

118-pratibha/-

Powered by TCPDF (www.tcpdf.org)