Tulsaram vs State Of Rajasthan
2021 Latest Caselaw 11456 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7213/2021

Tulsaram & Ors.

----Petitioners Versus State Of Rajasthan & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Ratna Ram
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Issue notice.

Learned counsel for the petitioners has submitted that in similar writ petition, Ms. Rekha Borana, AAG has

been directed to accept notice on behalf of the

respondents. In such circumstances, Ms. Rekha Borana,

AAG is directed to accept notice on behalf of the

respondents. Let copy of the writ petition be supplied to

her within two days.

List on 11.8.2021 along with SBCWP No.873/2020.

(VIJAY BISHNOI),J

26-ms rathore

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