Rajasthan Contractors Advisory ... vs State Of Rajasthan
2021 Latest Caselaw 11344 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9075/2021

Rajasthan Contractors Advisory And Welfare Society

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K.K. Shah For Respondent(s) : Mr. K.S. Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Mr. K.S. Rajpurohit, learned AAG appearing for the

respondents seeks short adjournment to file reply to the writ petition. Time prayed for is granted.

List on 27.7.2021.

(VIJAY BISHNOI),J

200-msrathore/-

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