Mohammad Shakil vs State Of Rajasthan
2021 Latest Caselaw 11258 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8695/2021

Mohammad Shakil

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikas Chouhan For Respondent(s) : Mr. Anil Joshi, PP Mr. Himanshu Choudhary for complainant

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

20/07/2021

Learned Public Prosecutor is directed to procure the case

diary.

List this case again on 26.07.2021.

(SANJEEV PRAKASH SHARMA),J

9-1/-saurabh

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