Rajendra Kumar And Ors vs State Of Rajasthan And Ors
2021 Latest Caselaw 11186 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3946/2017

Rajendra Kumar And Ors.

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Ms. Abhilasha Kumbhat Mr. Sushil Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Learned counsel for the applicant prays for and is granted

time to file reply to this writ petition.

The application preferred by the applicant with the prayer for

impleading the party respondent in this writ petition.

List the matter on 28.07.2021.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

86-Arun/-

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