Vinita vs Jai Narain Vyas University, ...
2021 Latest Caselaw 11174 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9189/2021

Vinita D/o Shri Prem Prakash, Aged About 25 Years, House No. 86, Ashok Nagar, Mahamandir, Jodhpur, Rajasthan.

----Petitioner Versus

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. Dean, Faculty Of Law, Jai Narain Vyas University, Jodhpur.

                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. Yash Pal Khileree
                                   For Respondent(s)           :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Issue notice. Issue notice of the stay application as

well.

In the meantime, the examination form of the

petitioner shall be accepted provisionally for her

appearance in the LL.B. Final Year Examinations for the

Session 2020-21.

(VIJAY BISHNOI),J

186-msrathore/-

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