Lrs Of Surjaram vs The State Of Rajasthan
2021 Latest Caselaw 11170 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9045/2021

Lrs Of Surjaram

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Muktesh Maheshwari For Respondent(s) : Mr. NR Budania

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Learned counsel Mr. NR Budania is appearing on behalf of

respondent No.2 as caveator. Copy of the writ petition be supplied

to him.

List on 22.07.2021.

(VIJAY BISHNOI),J

Surabhii/62-

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