Lrs Of Nand Kishor vs Ashok Kumar Daga
2021 Latest Caselaw 11087 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6147/2021

LR's Of Nand Kishor

----Petitioners Versus Ashok Kumar Daga

----Respondent

For Petitioner(s) : Mr. Aakash Kukkar For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

Issue notice. Issue notice of stay application also,

returnable on 27.7.2021 and be given 'dasti' to learned

counsel for the petitioners for service.

Connect with SBCWP No.6077/2021.

(VIJAY BISHNOI),J

35-msrathore/-

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